Madhya Pradesh High Court
Piyush vs Vikram on 18 May, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-13327-2018
(PIYUSH Vs VIKRAM)
2
Indore, Dated : 18-05-2018
Shri Piyush Brahmbhatt, learned counsel for the applicant.
Shri Vishal Sannotia, learned Public Prosecutor for the
respondent /State.
As prayed by learned counsel for the applicant, list after ensuing sh summer vacation along with M.Cr.C. No.6201/2018.
e ad Pr (S.K. AWASTHI) JUDGE a hy ad M sumathi of rt ou Digitally signed by Sumati Jagadeesan Date: 2018.05.21 14:57:15 +05'30' C h ig H