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State of Madhya Pradesh - Section

Section 45 in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

45. Power of State Government to give direction.

- In discharge of functions under this Act, the Board shall be guided by such directions as the State Government may give in writing.