Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act] State of West Bengal - Subsection Section 88(2)(c) in The West Bengal Municipal Elections Act, 1994 (c)the manner in which votes are to be given both generally and in the case of illiterate voter or voters under physical or other disability;