Madhya Pradesh High Court
Prof Za Saiyed (Saiyed Zulfiqar Ali) vs Vikram University, Ujjjain on 22 November, 2016
WP-4600-2016
(PROF ZA SAIYED (SAIYED ZULFIQAR ALI) Vs VIKRAM UNIVERSITY, UJJJAIN)
22-11-2016
Petitioner Prof. Z.A. Saiyed is present in person.
Shri Ashutosh Nimgaonkar, learned counsel for the
respondent/University.
Shri Nimgaonkar submits that today he has received the instructions from the University, therefore, prays for and is granted a week's time to file the additional return supported with affidavit.
List after a week.
(P.K. JAISWAL) (VIRENDER SINGH)
JUDGE JUDGE