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Madhya Pradesh High Court

Prof Za Saiyed (Saiyed Zulfiqar Ali) vs Vikram University, Ujjjain on 22 November, 2016

                            WP-4600-2016
    (PROF ZA SAIYED (SAIYED ZULFIQAR ALI) Vs VIKRAM UNIVERSITY, UJJJAIN)


22-11-2016

Petitioner Prof. Z.A. Saiyed is present in person.
Shri Ashutosh Nimgaonkar, learned counsel for the
respondent/University.

Shri Nimgaonkar submits that today he has received the instructions from the University, therefore, prays for and is granted a week's time to file the additional return supported with affidavit.

List after a week.


  (P.K. JAISWAL)                                    (VIRENDER SINGH)
      JUDGE                                               JUDGE