Section 19(2)(iv) in The Nirma University of Science and Technology Act, 2003

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2)(iv) in The Nirma University of Science and Technology Act, 2003

(iv)exercise such other powers and perform such other duties as may be assigned to him under this Act or the Regulations or as may be delegated to him by the Board or the President, as the case may be.

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State of Gujarat - Subsection

Section 19(2)(iv) in The Nirma University of Science and Technology Act, 2003