Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 2 in Rajasthan Public Libraries Rules, 2012

2. Powers, duties and the functions of the Chairperson of the Council.

- The Chairperson of the Council,-
(a)may call a meeting and the special meeting of the Council,
(b)shall preside over at a meeting of the council,
(c)may adjourn the meeting to a subsequent date if at any meeting there is no quorum,
(d)shall watch over the financial and executive administration of the council and exercise general supervision and control.