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[Cites 0, Cited by 0] [Section 163E(8)] [Section 163E] [Entire Act]

State of Bihar - Subsection

Section 163E(8)(b) in The Bihar Motor Vehicles Rules, 1992

(b)To submit monthly return by 5th day of the succeeding month to the Licensing Authority, furnishing information as to the number of vehicle inspected, result of inspection and the number of Pollution under control certificate issued.