Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Punjab - Subsection Section 74(vi) in The Punjab Town Improvement Act, 1922 (vi)for fixing the fees payable for copies of documents delivered under sub-section (3) of section 36 or under section 75;
