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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(d) in The Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960

(d)in cases falling under clauses (b) and (c), the space occupied by the shaft tunnel shall also be added to the engine-room space.