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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(b) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(b)ensure that only qualified personnel with a valid certificate of competency certificate of service or licence are employed on board the vessel as master/serang, engineer or driver and the crew;