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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(2) in Telangana Escheats and Bona Vacantia Act, 1974

(2)The Government may, by notification, appoint such number of other officers as may be necessary for the purposes of this Act, to assist the local officer.