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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(3) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(3)The committee constituted under sub-section (1) shall mandatorily have at least one-third women members from amongst the President of the Project Committee and the Presidents of the Water Users' Associations and to the extent possible representatives of Government Department and Non-Government Organisations (NGOs) shall also have at least one-third women.