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[Cites 0, Cited by 0] [Section 185] [Entire Act]

State of Kerala - Subsection

Section 185(c) in Kerala Factories Rules, 1957

(c)Passages and work stations shall not be situated directly below any part of plant where there is risk of escape of dangerous liquids. Access to such parts shall, so far as practicable, be prohibited, and danger notices shall be affixed at suitable points.