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State of Haryana - Section

Section 25 in The Haryana Sports Council Act, 2016

25. Functions of other Sports Council.

- The Corporation Sports Council, Municipal Sports Council, Town Sports Council and Block Sports Council shall perform the following functions, namely:-
(a)co-ordinate the activities of the registered sports organizations and sports clubs within their jurisdiction;
(b)organize sports events or competitions or tournaments within their area of jurisdiction; and
(c)perform such other functions, as may be entrusted to it by the District Sports Council.