Gujarat High Court
Nitin Uppal vs State Of Gujarat on 4 November, 2020
Author: Ilesh J. Vora
Bench: Ilesh J. Vora
R/CR.MA/21737/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO. 1
of 2020
In R/CRIMINAL MISC.APPLICATION NO. 21737 of 2018
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NITIN UPPAL Versus STATE OF GUJARAT ========================================================== Appearance:
GUPTA LAW ASSOCIATES for the PETITIONER(s) No. PARITOSH R GUPTA for the PETITIONER(s) No. MR HARDIK A DAVE for the RESPONDENT(s) No. MS KRINA CALLA APP for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR. JUSTICE ILESH J. VORA Date : 04/11/2020 IA ORDER Looking to averments made in the application, the Criminal Misc. Application No. 21737 of 2018 on 12.01.2021 for heraing. Accordingly, the present application is disposed of.
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