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Gujarat High Court

Nitin Uppal vs State Of Gujarat on 4 November, 2020

Author: Ilesh J. Vora

Bench: Ilesh J. Vora

          R/CR.MA/21737/2018                                  IA ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO. 1
                           of 2020
       In R/CRIMINAL MISC.APPLICATION NO. 21737 of 2018
==========================================================

NITIN UPPAL Versus STATE OF GUJARAT ========================================================== Appearance:

GUPTA LAW ASSOCIATES for the PETITIONER(s) No. PARITOSH R GUPTA for the PETITIONER(s) No. MR HARDIK A DAVE for the RESPONDENT(s) No. MS KRINA CALLA APP for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR. JUSTICE ILESH J. VORA Date : 04/11/2020 IA ORDER Looking to averments made in the application, the Criminal Misc. Application No. 21737 of 2018 on 12.01.2021 for heraing. Accordingly, the present application is disposed of.
(ILESH J. VORA,J) Pallavi Page 1 of 1 Downloaded on : Thu Nov 05 02:39:53 IST 2020