Delhi High Court - Orders
M/S Mahabir Steel Rolling Mills & Anr vs Mahendri Devi & Ors on 12 July, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~41, 45 to 62 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 194/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
MAHENDRI DEVI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 164/2018
M/S MAHABIR STEEL ROLLING
MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
DEEP CHAND ..... Respondent
Through: Dr. Naipal Singh, Adv.
+ RSA 166/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
PRABHA RANI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 168/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
DURGESH DEVI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 171/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Signature Not Verified
RSA 194/2018 & contd. matters Page 1 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:13.07.2022
18:13:09
Through: Mr. Arjav Jain, Adv.
versus
GAINDA SINGH & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 172/2018
M/S MAHABIR STEEL
ROLLING MILLS & ORS ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
SMT KALAWATI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 180/2018
M/S MAHABIR STEEL ROLLING
MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
RUKHMANI & ANR ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 181/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
KASHMIRI DEVI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 182/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
Signature Not Verified
RSA 194/2018 & contd. matters Page 2 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:13.07.2022
18:13:09
versus
SHANTI DEVI (SINCE DECEASED)
THR HER LRS & ANR ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 183/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
SHARDA DEVI & ANR ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 184/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
TEJPAL (SINCE DECEASED) ..... Respondent
Through: Dr. Naipal Singh, Adv.
+ RSA 185/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
BIMLA SHARMA & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 188/2018
M/S MAHABIR STEEL
ROLLING MILLS & ORS ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
Signature Not Verified
RSA 194/2018 & contd. matters Page 3 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:13.07.2022
18:13:09
RATTAN DEVI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 189/2018
M/S MAHABIR STEEL
ROLLING MILLS & ORS ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
OM WATI & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 190/2018
M/S MAHABIR STEEL ROLLING
MILLS & OTHERS ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
MANGAT RAM & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
Mr. Rajeshwar Singh, Son of Late Shri Ram
Murat Singh, R-2
+ RSA 193/2018
M/S MAHABIR STEEL ROLLING
MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
DEEP CHAND & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 195/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
Signature Not Verified
RSA 194/2018 & contd. matters Page 4 of 5
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:13.07.2022
18:13:09
KASTURI DEVI ( SINCE DECEASED)
THR LRS & ORS ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 197/2018
M/S MAHABIR STEEL
ROLLING MILLS & ANR ..... Appellants
Through: Mr. Arjav Jain, Adv.
versus
PUSHPA DEVI & ANR ..... Respondents
Through: Dr. Naipal Singh, Adv.
+ RSA 145/2016, CM APPL. 20552/2016 (Stay), CM APPL.
20553/2016 (Exemption), CM APPL. 30208/2016 (Section 105,
read with Order XLI Rule 2 CPC), CM APPL. 30209/2016
(Addl. Evidence), CM APPL. 6609/2018 (Order XXII Rule 3
CPC) and CM APPL. 5723/2021 (Order V Rule 20 of the CPC)
ANIL KUMAR PANCHOLI ..... Appellant
Through: Dr. Naipal Singh, Adv.
versus
M/S MAHABIR STEEL
ROLLING MILLS & ORS ..... Respondents
Through: Mr. Arjav Jain, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 12.07.2022
1. An adjournment is sought on the ground that learned Counsel, who was appearing on behalf of M/s. Mahabir Steel Rolling Mills, has expired.
2. Renotify on 9th November 2022.
C. HARI SHANKAR, J JULY 12, 2022/r.bararia Signature Not Verified RSA 194/2018 & contd. matters Page 5 of 5 Digitally Signed By:SUNIL SINGH NEGI Signing Date:13.07.2022 18:13:09