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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Bihar - Subsection

Section 59(d) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(d)electric winches are not used for building work where-
(i)the electro-magnetic brake is unable to hold the load; or
(ii)one or more control points, either hoisting or lowering are not operating properly.