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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(1)(iii) in Assam Town and Country Planning Act, 1959

(iii)regulations in any manner not specifically provided for in this Act, the erection of any enclosure, wall, fence, tent or other structure on any land within the limits of the authority.