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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(3) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(3)The Licensee shall effect the change of tariff within seven (7) days from the date of application, if the change is from lower tariff to higher tariff.