Supreme Court - Daily Orders
Pavana Dibbur vs The Directorate Orf Enforcement on 17 April, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
ITEM NO.36 COURT NO.15 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3361/2023
(Arising out of impugned final judgment and order dated 27-09-2022
in CRLP No. 3542/2022 passed by the High Court Of Karnataka At
Bengaluru)
PAVANA DIBBUR PETITIONER(S)
VERSUS
THE DIRECTORATE ORF ENFORCEMENT RESPONDENT(S)
(FOR ADMISSION and IA No.22773/2023-EXEMPTION FROM FILING O.T. and
IA No.22774/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No.22772/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 17-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s)
Ms. Ashima Mandla, Adv.
Ms. Mandakini Singh, Adv.
Mr. Surya Pratap Singh, Adv.
Ms. Ankita Chaudhary, AOR
For Respondent(s)
Mr. S.V. Raju, Ld. A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Zoheb Hussain, Adv.
Mr. Annam Venkatesh, Adv.
Ms. Sairica Raju, Adv.
Ms. Alka Agarwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified
It is stated by the learned counsel for the respondent that Digitally signed by POOJA SHARMA Date: 2023.04.19 the counter affidavit has already been filed on behalf of the 17:44:35 IST Reason:
respondent. But, the same is not on record.1
The Registry is directed to place the counter affidavit on record.
List on 25.04.2023.
(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) 2