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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(xxi) in The Insecticides Act, 1968

(xxi)[ one ecologist to be nominated by the Central Government.] [ Inserted by Act 24 of 1977, Section 2 (w.e.f. 2.8.1977).]