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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(l) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

(l)reasonable rate of interest not exceeding [12 per cent.] [Substituted for the words and figure '6 per cent' by Notification No. 2873/ 150265-A-II. dated 5.8.1975.] on the invested capital minus the accumulated depreciation fund.