Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Assam - Subsection Section 13(2) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011 (2)Offences committed under this Act shall be cognizable offences under the provisions or the Code of Criminal Procedure, 1973.
