Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Jharkhand - Subsection Section 38(7) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (7)Music, dance and art therapy may be included in the list of recreational activities to enhance the healing process of each child.
