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State of Jammu-Kashmir - Section

Section 82 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

82. Fuel Cost (Feed stock Price).

- Feed stock price during first year of the Control Period (i.e. FY 2013-14) shall be Rs.990/MT (net of any cost recovery from digester effluent).