Section 13 in The Gujarat Ayurved University Act, 2021

[Cites 0, Cited by 0] [Entire Act]

The following shall be the authorities of the University, namely.-

(i)The Board of Governors,

(ii)The Academic Council,

(iii)The Council of Post-Graduate Studies and Research,

(iv)The Finance Committee,

(v)The Boards of Studies,

(vi)The Board for Sports and Students’ Welfare, and

(vii)Such other Boards and bodies of the University as may be declared by the regulations to be the authorities of the University.

Legal Document View