Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67KK] [Entire Act] State of Rajasthan - Subsection Section 67KK(11) in The Rajasthan Excise Rules, 1956 (11)On the cover of the sealed envelope containing the tender submitted, tenderer shall not be required to indicate amount or name of shop for which tender is being submitted.]
