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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Goa - Subsection

Section 16(4)(i) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975

(i)the extent and measurement of land corresponding to the dwelling house which the mundkar is entitled to purchase;