Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(e) in The Guardians and Wards Act, 1977 (1920 A.D.)

(e)under section 28 or section 29, refusing permission to a guardian to do an act referred to in the section ; or