Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 78 in Police Regulations, Calcutta, 1968 78. Professional driving license. (Section 3, Bengal Act II of 1866) (Section 9, Bengal Act IV of 1866). - Police officers are forbidden to apply for or retain a professional driving license without the express sanction of the Commissioner.
