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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(3) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(3)The Secretary shall prepare at the end of each month a Receipts and Payments Account incorporating a classified summary of cash and bank transactions during the month and showing the balance of cash in hand and bank or of bank overdrafts, as the case may be, and place an Account before the market committee for its ratification or orders.