Section 163(2)(d) in The West Bengal Panchayat Act, 1973

[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

(d)require a Panchayat Samiti, for the purpose of inspection or examination, -

(i)to produce any book, record, correspondence or other documents, or

(ii)to furnish any return, plan, estimate, statement, accounts or statistics, or

(iii)to furnish or obtain any report or information.]

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