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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4) in The Chemical Weapons Convention Rules, 2016

(4)The Authority shall submit the 'Annual Reporting of Information on National Programmes for Protection Against Chemical Weapons for the Previous Calendar Year' to the Organization not later than one hundred and twenty days after the end of each year.