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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(a) in The Karnataka Souharda Sahakari Act, 1997

(a)[ "Apex cooperative" means a co-operative whose membership is open to co-operatives only and whose area of operation extends to the whole of the State. [Substituted by Act, 4 of 2013 w.e.f. 11.02.2013.]