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Madhya Pradesh High Court

Baba Gyandas vs The Tehsildar on 19 November, 2015

                           Writ Petition No.4417/2013

     19/11/2015
            Shri Gourav Mishra, Advocate for the petitioner.
            Shri D.D. Bansal, Advocate for the respondents.

Respondent No.1/State stand served. Mrs. Sangeeta Pachori, Government Advocate has entered appearance on behalf of respondent No.1/State.

Four weeks' time as prayed for is granted to file counter- affidavit.

List after Winter Vacation, 2015. Let copy of writ petition along with annexures be supplied to State's Counsel.

(Rohit Arya) Judge vc