Madhya Pradesh High Court
Baba Gyandas vs The Tehsildar on 19 November, 2015
Writ Petition No.4417/2013
19/11/2015
Shri Gourav Mishra, Advocate for the petitioner.
Shri D.D. Bansal, Advocate for the respondents.
Respondent No.1/State stand served. Mrs. Sangeeta Pachori, Government Advocate has entered appearance on behalf of respondent No.1/State.
Four weeks' time as prayed for is granted to file counter- affidavit.
List after Winter Vacation, 2015. Let copy of writ petition along with annexures be supplied to State's Counsel.
(Rohit Arya) Judge vc