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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(4)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)where the petitioner claims a declaration under clause (a) of sub­section (3), the returned candidate or candidates in respect of whom such declaration is claimed;