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[Cites 0, Cited by 46] [Section 3(1)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1)(xi) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(xi)In case of Venture Upper Primary School there shall be minimum three teachers or tutors at least one teacher each for (a) Science and Mathematics, (b) Social Studies, and (c) Languages: