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State of Punjab - Section

Section 12 in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

12. Consulting books, etc. outside the examination hall.

- If a candidate is found consulting a book, note-book, or any other matter in or outside the examination hall or room during the examination hours and before he has handed over his answer book to the Superintendent or any other member of the Supervisory staff, his result for that examination shall be cancelled and he shall be disqualified from appearing in any examination of the Board for a period which may extend to three consecutive examinations.