Section 31 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002
31. Power to remove persons from metro railway and its carriages.
- Any person, entering upon or into any part of the metro railway without lawful authority, on being asked to leave the metro railway by any the metro railway by such metro railway official or by any other person whom such metro railway official may call to his aid. metro railway official, does not leave therefrom, may be removed from
