Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] NCT Delhi - Subsection Section 24(1)(d) in The Delhi and Ajmer Merwara Land Development Act, 1948 (d)where the land or any part thereof has been afforested, regulate the cutting of trees in such land.