Section 9(5)(b) in Punjab Goods and Services Tax Rules, 2017

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State of Punjab - Subsection

Section 9(5)(b) in Punjab Goods and Services Tax Rules, 2017

(b)within a period of seven working days from the date of the receipt of the clarification, information or documents furnished by the applicant under sub-rule (2),

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State of Punjab - Subsection

Section 9(5)(b) in Punjab Goods and Services Tax Rules, 2017