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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(b) in The Darjeeling Gorkha Hill Council Act, 1988

(b)[ the appointment of election authority, election officer, returning officers, presiding officers and polling officers for election and their powers, functions and duties;] [Clause (b) substituted by W.B. Act 5 of 1989.]