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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(c) in The Uttar Pradesh First Offenders Probation Act, 1938

(c)the conditions on which societies may be recognized for the purpose of clause (b) of sub-section (1) of Section 9; and