Himachal Pradesh High Court
Mohan Singh @ Mohna vs . State Of H.P. on 30 August, 2022
Bench: Sabina, Sushil Kukreja
Mohan Singh @ Mohna Vs. State of H.P. Cr. Appeal No. 74 of 2018 .
30.08.2022 Present: Ms. Sheetal Vyas, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for the respondent/State.
At the request of learned Additional Advocate General, list again on 31st August, 2022.
r ( Sabina)
Judge
(Sushil Kukreja )
August 30, 2022 (ravinder) Judge
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