Delhi High Court - Orders
National Highways Authority Of India vs M/S Abhijeet Angul Sambalpur Toll Road ... on 3 September, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 224/2021 & I.A.9860/2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Petitioner
Through: Ms. Neetica Sharma, Adv.
versus
M/S ABHIJEET ANGUL SAMBALPUR TOLL ROAD
LIMITED ..... Respondent
Through: Mr.Sandeep Bajaj and
Mr.Devansh Jain, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 03.09.2021
1. The Hon'ble Judge is not holding the court today as his Lordship is busy in COFEPOSA hearing.
2. List on 10th September, 2021.
(BY ORDER) (COURT MASTER) SEPTEMBER 3, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:04.09.2021 14:28:31