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Delhi High Court - Orders

National Highways Authority Of India vs M/S Abhijeet Angul Sambalpur Toll Road ... on 3 September, 2021

Author: C.Hari Shankar

Bench: C.Hari Shankar

                            $~10
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +    O.M.P. (COMM) 224/2021 & I.A.9860/2021
                                 NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                                                        ..... Petitioner
                                              Through: Ms. Neetica Sharma, Adv.

                                                   versus

                                 M/S ABHIJEET ANGUL SAMBALPUR TOLL ROAD
                                 LIMITED                            ..... Respondent
                                             Through: Mr.Sandeep         Bajaj    and
                                             Mr.Devansh Jain, Advs.

                                 CORAM:
                                 HON'BLE MR. JUSTICE C.HARI SHANKAR
                                             ORDER

% 03.09.2021

1. The Hon'ble Judge is not holding the court today as his Lordship is busy in COFEPOSA hearing.

2. List on 10th September, 2021.

(BY ORDER) (COURT MASTER) SEPTEMBER 3, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:04.09.2021 14:28:31