Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 13 in The Medical College Rohtak Act, 1978 13. Repeal. - The Medical College (Taking over of Management) Ordinance, 1978 (Haryana Ordinance No. 3 of 1978), is hereby repealed.
