Section 3(3) in Telangana Occupants of Homesteads (Conferment of Ownership) Act, 1976
(3)'agriculturist' means a person who cultivates agricultural land by the contribution of his own manual labour or of the manual labour of any member of his family;Explanation. - For the purposes of this clause, the term "family" shall consist of the agriculturist, his wife and dependent parents and children;
