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State of Uttar Pradesh - Section

Section 24 in U.P. Judicial Officers' Service Rules, 1960

24. Scale of pay.

- The scale of [pay] [See now Revised Pay Scale.] admissible to a person appointed to a post in the cadre of the Service whether in a substantive or officiating capacity or as a temporary measure shall be Rs. 250-25-400-30-490-E.B.-30-640-E.B.-30-700-50-850, with a starting pay of Rs. 300 per mensem.