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State of Uttarakhand - Section

Section 75 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

75. Suppression of Committee.

- Where the Board is of opinion that a Committee has failed in the performance of its functions or discharge of its duties, or has exceeded or abused the powers conferred on it by or under this Act, it may, by notification in the gazette, supersede the Committee;Provided that no order of suppression shall be passed unless the Board has afforded a reasonable opportunity to the Committee of submitting a written explanation in respect to the charges against it.