Designco vs Rays Power Experts Pvt Ltd And Ors on 25 October, 2021

[Cites 0, Cited by 0]

Delhi High Court - Orders

Designco vs Rays Power Experts Pvt Ltd And Ors on 25 October, 2021

Bench: C. Hari Shankar

                          $~25 (original)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 1043/2021 & I.A.13732/2021
                                DESIGNCO                                     ..... Petitioner
                                                    Through: Mr. Shrey Yadav and Mr. Achal
                                                    Singh, Advs.

                                                    versus

                                RAYS POWER EXPERTS PVT LTD AND ORS.
                                                                   ..... Respondents
                                             Through: None

                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                             ORDER

% 25.10.2021 I.A.13732/2021 (exemption)

1. Subject to the petitioner filing legible copies of any dim or illegible documents on which it may seek to place reliance within four weeks from today, exemption is granted for the present.

2. The application is disposed of.

ARB.P. 1043/2021

3. Issue notice, returnable on 10th January, 2022.

4. Counter affidavit, if any, be filed within four weeks with advance copy to learned Counsel for the petitioner who may file rejoinder thereto Signature Not Verified ARB.P. 1043/2021 Page 1 of 2 Digitally Signed By:SUNIL SINGH NEGI Signing Date:28.10.2021 11:46:13 before the next date of hearing.

5. Re-notify on 10th January, 2022.

C. HARI SHANKAR, J OCTOBER 25, 2021/kr Signature Not Verified ARB.P. 1043/2021 Page 2 of 2 Digitally Signed By:SUNIL SINGH NEGI Signing Date:28.10.2021 11:46:13

Unlock Advanced Research with PRISMAI

Delhi High Court - Orders